Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4)(c) in The Delhi Commission for Women Act, 1994

(c)to make in such reports recommendations for the effective implementation of those safeguards for improving the conditions of women in the Capital;