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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(b) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(b)It may be any sum, so expressed, not less than 6 per cent of his emoluments and not more than his total emoluments: