Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(h) in Protection of Plant Varieties and Farmers' Rights Rules, 2003 (h)the name and address of the contributor, nature and amount of the contribution or the community knowledge used in the development of the plant variety,
