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State of Tamilnadu - Section

Section 1 in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

1. Short title and commencement.

(1)These regulations may be called the "Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013".
(2)These regulations shall come into force on the date of their publication in the Tamil Nadu Government Gazette.
(3)These regulations shall be applicable to all the Distribution Licensees in the State.