Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of West Bengal - Subsection Section 129(2) in The West Bengal Co-Operative Societies Act, 1983 (2)The provisions of this section shall apply notwithstanding that such officer is by reason of his act or omission punishable under any law for the time being in force.
