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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)In accordance with the provisions under clause (v) of section 29, the authority to be called as "Grievance Committee for University Employees" shall be constituted with the following members, namely :-
(i) Vice-Chancellor ... Chairman.
(ii) Registrar ... Member.
(iii) Comptroller ... Member.
(iv) Two non-official members of Executive Council nominated byExecutive Council. ... Member.
(v) Deputy Registrar (Establishment) ... Member-Secretary.