Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Arunachal Pradesh - Subsection Section 71(a) in Arunachal Pradesh (Land Settlement and Records) Act, 2000 (a)on the ground of some material irregularity or mistake or fraud resulting in substantial loss or injury to him, or
