Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 110A(1)] [Section 110A] [Entire Act] Union of India - Subsection Section 110A(1)(b) in Motor Vehicles Act, 1939 (b)where death has resulted from the accident, [by all or any of the legal representatives] [Substituted by Act 56 of 1960, section 58, for 'by the legal representatives' (w.e.f 2-3-1970).] of the deceased; or