Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] State of Punjab - Subsection Section 165(6) in Punjab Jail Manual, 1996 (6)to keep or cause to be kept the surgical instruments and appliances in good order and clothing and bedding marked in the prescribed manner;
