Gujarat High Court
Patel Ambalal Dhulabhai vs Patel Shardaben W/O Bhailalbhai & on 9 January, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/CA/1383/1998 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 1383 of 1998
In SECOND APPEAL NO. 22 of 1994
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PATEL AMBALAL DHULABHAI....Applicant(s)
Versus
PATEL SHARDABEN W/O BHAILALBHAI & 1....Respondent(s)
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Appearance:
MR RM PARMAR, ADVOCATE for the Applicant(s) No. 1
MR A J PATEL, ADVOCATE for the Respondent(s) No. 1
MR RM RUPAREL, ADVOCATE for the Respondent(s) No. 1
MRJKPARMAR, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 09/01/2014
ORAL ORDER
Office has placed this application for appropriate order. It is indicated that the main appeal itself is disposed of earlier.
In view of above, this application would not survive. Application stands disposed of.
(PARESH UPADHYAY, J.) salim/36 Page 1 of 1