Supreme Court - Daily Orders
Sukh Sagar Mishra vs Union Of India Ministry Of Home Throug ... on 16 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.59 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 150/2014
SUKH SAGAR MISHRA Petitioner(s)
VERSUS
UNION OF INDIA AND ANR Respondent(s)
Date : 16/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr.Harshvir Pratap Sharma, Adv.
Mr. Pankaj Kumar,Adv.
For Respondent(s) Mr.Ranjit Kumar, Sol.Genl.of India
Ms.V.Mohana, Sr.Adv.
Ms.Binu Tamta, Adv.
Ms.Movita, Adv.
Ms.Sushma Suri, Adv.
Mr.Arvind Verma, Sr.Adv.
Mr. Samir Ali Khan,Adv.
Mr.Aditya Naryan Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List along with W.P.(Crl.)No.48 of 2014. Meanwhile, learned counsel for the petitioner shall supply the requisite paper-books.
(G.V.Ramana) (Vinod Kulvi)
AR-cum-PS Asstt.Registrar
Signature Not Verified
Digitally signed by
Ramana Venkata Ganti
Date: 2015.07.16
16:49:26 IST
Reason: