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[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Maharashtra - Subsection

Section 27A(1)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(b)five office-bearers to be nominated by each of the registered association of the licensed commission agents and traders, in the market area. In the absence of registered association, five representatives of the licensed commission agents and traders to be nominated by the Chairman of the Market Committee;