Supreme Court - Daily Orders
Sunil Marwah vs Poonam Chaudhary on 26 April, 2019
Bench: Sanjay Kishan Kaul, Indira Banerjee
1
ITEM NO.48 + 53 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.22077/2018
(Arising out of impugned final judgment and order dated 26-03-2018
in WP No.714/2018 passed by the High Court of Uttarakhand at
Nainital)
SUNIL MARWAH Petitioner(s)
VERSUS
POONAM CHAUDHARY & ORS. Respondent(s)
IA No.-171228/2018-VACATING STAY
Diary No.13841/2019
IA No.65281/2019-CONDONATION OF DELAY IN FILING
IA No.65283/2019-EXEMPTION FROM FILING C/C OF HTE IMPUGNED JUDGMENT
IA No.65286/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS
/ANNEXURES
Date : 26-04-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Saurabh Kirpal, Sr. Adv.
Mr. Manan Verma, AOR
Mr. Xitij Kaushik, Adv.
Mr. Siddharth Bhatia, Adv.
For Respondent(s) Mr. Ajit Kr. Sinha, Sr. Adv.
Mr. Sanjiv Das, Adv.
Ms. Priyanka Das, Adv.
Mr. B. V. Balaram Das, AOR
Ms. Ragini Pandey, Adv.
Mr. Ramesh Bhat, Sr. Adv.
Mr. P. N. Gupta, AOR
Mrs. Bharti Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified At the request of learned counsel for the
Digitally signed by
POOJA ARORA
Date: 2019.04.29
17:00:54 IST
Reason: petitioner the records of the passport office relating to the application for passports by the respondent No.1 and her husband be kept available for perusal. 2 List the matters on a non-miscellaneous day in the third week of July, 2019.
(POOJA ARORA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER