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State of Rajasthan - Section

Section 87 in Rajasthan Panchayati Raj Act, 1994

87. Execution of works and programmes by Panchayat Samiti or Zila Parishad through Panchayat.

- Notwithstanding anything contained in any other provisions of this Act, any programmes which a Panchayat Samiti or Zila Parishad decides to carry out for the benefit of any one Panchayat circle, shall be the responsibility of and shall be carried out or executed as the case may be, through the agency of the Panchayat of that Panchayat circle.