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State of Odisha - Section

Section 32 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

32. [ * * *] [Omitted vide O.G.E. No. 1682 dated 15.9.2008.]

[Substituted vide O.G.E. No. 1682 dated 15.9.2008.]