Delhi High Court - Orders
Gobind Swaroop Parwani vs State Nct Of Delhi on 5 February, 2026
$~R-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 916/2006 & CRL.M.A. 4056/2018
GOBIND SWAROOP PARWANI .....Appellant
Through: Ms. Sonia Mathur, Sr. Advocate with
Mr. Shailesh N Pathak, Mr. Abhinav
Garg, Mr. Manwendra Gautam, Mr.
Nikhil Chandra, Mr. Radhey S.
Janwa, Ms. Safeena Khan and Mr.
Sachin Gajwani, Advocates.
versus
STATE NCT OF DELHI .....Respondent
Through: Mr. Utkarsh, APP for the State.
SI Bheem Singh, P.S. ACB, GNCT,
Delhi.
CORAM:
HON'BLE MS. JUSTICE CHANDRASEKHARAN SUDHA
ORDER
% 05.02.2026
1. Arguments heard.
2. Judgment reserved.
CHANDRASEKHARAN SUDHA, J
FEBRUARY 5, 2026/mj
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