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Delhi High Court - Orders

Gobind Swaroop Parwani vs State Nct Of Delhi on 5 February, 2026

                          $~R-9
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.A. 916/2006 & CRL.M.A. 4056/2018
                                    GOBIND SWAROOP PARWANI                   .....Appellant
                                                Through: Ms. Sonia Mathur, Sr. Advocate with
                                                         Mr. Shailesh N Pathak, Mr. Abhinav
                                                         Garg, Mr. Manwendra Gautam, Mr.
                                                         Nikhil Chandra, Mr. Radhey S.
                                                         Janwa, Ms. Safeena Khan and Mr.
                                                         Sachin Gajwani, Advocates.
                                                versus

                                    STATE NCT OF DELHI                                                  .....Respondent
                                                  Through:                            Mr. Utkarsh, APP for the State.
                                                                                      SI Bheem Singh, P.S. ACB, GNCT,
                                                                                      Delhi.
                                    CORAM:
                                    HON'BLE MS. JUSTICE CHANDRASEKHARAN SUDHA
                                                                  ORDER
                          %                                       05.02.2026
                                    1. Arguments heard.

                                    2. Judgment reserved.



                                                                                     CHANDRASEKHARAN SUDHA, J
                          FEBRUARY 5, 2026/mj




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:37:30