Section 12(8) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(8)Subject as aforesaid, the [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor] shall give effect to the orders of the Board regarding the appointment, suspension and dismissal of officers professional staff and other employees of the University.
