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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in Central Silk Board Act, 1948.

(a)"Board" means the Central Silk Board constituted under this Act;
(aa)[ "Central Silk-worm Seed Testing Laboratory" means the Central Seed Testing Laboratory established or accredited under sub-section (1) of section 8G] [Inserted by Act 42 of 2006 (w.e.f. 13.9.2006) ]