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Union of India - Section

Section 20 in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

20. Annual turnover for immediate past 3 (three) financial years or such shorter period as may be applicable. (Specify financial year as applicable).

(DD/MMIYY) to (DD/MM/YY)
(a)Year 1( )to( ) .....
(b)Year 2( )to( ) .....
(c)Year 3( )to( ) .....