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[Cites 0, Cited by 15] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(3) in The Multi-State Co-Operative Societies Act, 2002

(3)If any question arises whether a dispute referred to arbitration under this section is or is not a dispute touching the constitution, management or business of a multi-State co-operative society, the decision thereon of the arbitrator shall be final and shall not be called in question in any court.