Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 3 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~C11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004 and CO.APPL. 989/2007, 2258/2014,
4263/2016
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through:
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr. Abhey Narula, Advocate for
Canara Bank (M- 9999821737)
Mr. D. Bhattacharya, Adv. for OL.
Mr. Satyajit Sarna and Mr. Devashish
Marwah, Advocates for OARC. (M-
(7042492843))
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 03.10.2023
1. This hearing has been done through hybrid mode.
2. Adjournment is sought on behalf of Mr. Aditya Vikram Bhatt appearing for Odyssey America Reinsurance Corporation (OARC).
3. Written submissions filed by the parties are taken on record.
4. List on 16th January, 2024.
PRATHIBA M. SINGH, J.
OCTOBER 3, 2023 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 22:09:47