Bombay High Court
Janhit Manch And Ors vs The State Of Maharashtra And Ors on 5 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 155 OF 2011
Suswarajya Foundation, Satara And Anr ....Petitioner
V/S
1. The Collector, Satara And Anr. ....Respondent
WITH PUBLIC INTEREST LITIGATION NO. 45 OF 2009 Milan Vasant Mhatre ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 136 OF 2009 Prabhakar V. Chaudhary ....Petitioner V/S Thane Municipal Corporation (through The ....Respondent Commissioner Of Thane Municipal Corporation) And Anr.
WITH PUBLIC INTEREST LITIGATION NO. 25 OF 2013 Mayur Mahesh Pathak ....Petitioner V/S Maharashtra State Environment Authority And ....Respondent Ors WITH PUBLIC INTEREST LITIGATION NO. 77 OF 2014 Page 1/5 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:02:29 ::: Ratan Soli Luth ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 2628 OF 2016 Solutions Advertising Through Proprietor Mr. ....Petitioner Pravin Solanki V/S Thane Municipal Corporation And Ors ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 249 OF 2014 Qaneez-e-fatemah Sukhrani And Anr ....Petitioner V/S The Commissioner Pune Municipal Corporation ....Respondent And Ors.
WITH PUBLIC INTEREST LITIGATION NO. 78 OF 2008 Janhit Manch And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH CONT. PETITION NO. 11 OF 2016 High Court On Its Own Motion ....Petitioner V/S Mr. Ashish Shelar And Ors ....Respondent PUBLIC INTEREST LITIGATION NO.155 OF 2011 Page 2/5 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:02:29 ::: A/W CAIST/826/2018 AND CAST/13430/201 and CAIST/1094/2018 Mr. Uday P. Warunjikar for the petitioners. Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent No.1. AND for applicant in CAIST/826/2018 AND CAST/13430/2017 Mr. A.Y. Sakhare, Sr. Adv. A/W Mr. Gajanan Giri for Mumbai Municipal Corporation Mr. Abhijit P. Kulkarni for R.No. 6 Ms. Aditi Naikare I/b Mr. Pradeep J. Thorat for R. No. 8 Mr. R.S.Apte, Sr. Advocate I/by Mr. N.R.Bubna for the R. No.9 and 17.
Mr. Shriram S. Kulkarni for R. No. 11Mr. A.S. Rao for the Respondent Kalyan-Dombivli Municipal Corporation Mr Sameer Kumbhakoni for the Respondent No.13. Mr. Prashant P. Jadhav for For R. No.15 Mr G.H.Keluskar for the Respondent No.16. Mr. Abhijit M. Adagule for R.No.18 Mr. Anoop U. Patil for R.No.21 Mr. Aniruddha Arun Garge for R.No.69 Mr. Prashant P. Jadhav for Sangli Miraj Kupwad Municipal Corporation Mr. Ajit Hon for Shirdi and Akkalkot Municipal Corporation Ms. Drishti Shah I/by Ms. Rekha Rajagopal for Election Commission of India.
Mr. Pooja Joshi Deshpande for Ulhasnagar Municipal Corporation Mr. Jitendra Gaikwad for Jalgaon Municipal Corporation WITH WRIT PETITION NO.2628 OF 2016 Page 3/5 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:02:29 ::: None for the Petitioner.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State.
Mr. R.S.Apte, Sr. Advocate I/by Mr. N.R.Bubna for the Respondent No.3.
WITH PUBLIC INTEREST LITIGATION No. 25 of 2013 None for the Petitioner.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent No.3.
WITH PUBLIC INTEREST LITIGATION No. 45 of 2009 None for the Petitioner Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent Nos.1, 3 and 4 State. Mr. R.S. Apte, Sr. Advocate I/by Mr. N.R. Bubna for the Respondent No.2.
WITH PUBLIC INTEREST LITIGATION NO.77 OF 2014 None for the Petitioner.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the R. Nos.1, 5 and 7.
Mr. Vaibhav P. Patankar for R.No. 2 & 3WITH PUBLIC INTEREST LITIGATION NO.78 OF 2008 None for the Petitioners.
Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent Nos.1, 2 and 9.
Mr. M.S. Bhardwaj and Mrs. S.V. Bharucha for U.O.I. WITH PUBLIC INTEREST LITIGATION No.136 OF 2009 Page 4/5 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:02:29 ::: Mr. Akshay Deshpande I/b Mr. Sagar A. Joshi for the Petitioner. Mr. R.S.Apte, Sr. Advocate I/by Mr. N.R. Bubna for the Respondent No.1 Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State.
WITH PUBLIC INTEREST LITIGATION NO.249 OF 2014 Mr. Ravindra S. Pachundkar for the Petitioner.
Mr. Abhijit P. Kulkarni for R.No. 1Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State.
WITH CONTEMPT PETITION NO.11 OF 2016 High Court on its own Motion Mr. Suraj Nangre for R.No.1 Mr. A.B. Vagyani, G.P. A/W Mr. P.P. More,AGP for the Respondent State CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 5th October, 2018 P.C. :
Place these petitions on 15/10/2018 AT - 3.00 P.M. ( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:02:29 :::