Section 57(1)(d) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

(d)the provisions of the Bombay Prevention of Fragmentation and Consolidation LXII of Holdings Act, 1947 shall not be violated.]

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