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[Cites 0, Cited by 0] [Section 35A(1)] [Section 35A] [Entire Act]

State of Assam - Subsection

Section 35A(1)(ii) in The Assam Agricultural Income-Tax Act, 1939

(ii)the advance tax payable by him under this Act, and shall pay such amount of advance tax as accords with his estimate in equal instalments on such dates as may be prescribed.