Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(c) in The Jharkhand Law Officers (Engagement) Rules, 2018

(c)to discharge such other functions as are conferred on a Law Officer by or under the Constitution of India or any other Law for the time being in force.