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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(2)(iv) in The U.P. Panchayat Raj Act, 1947

(iv)the conduct of proceedings including the asking of questions by members at meetings and the adjournment of meetings and also minute books of meetings;