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[Cites 0, Cited by 1] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(a) in Bihar Financial Rules, 1950

(a)The Chief Conservator of Forest exercises strict control over the whole outlay of the Forest Department for conservancy and works. To facilitate the exercise of the control, the Chief Conservator is furnished by the Divisional Officer with duplicate copies of the abstracts of the receipts and expenditure submitted to audit.