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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(9) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(9)"Committee" means the Aqua-culture Seed Committee constituted under sub-section (1) of section 3; and sub-section (1) of section 4.