Section 60(2)(ii) in The Orissa Port Trust Act, 1962

[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(2)(ii) in The Orissa Port Trust Act, 1962

(ii)the same shall have no effect until approved by Government after such publication and until such approval has also been published in the Official Gazette; and

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State of Odisha - Subsection

Section 60(2)(ii) in The Orissa Port Trust Act, 1962