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[Cites 0, Cited by 2] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(1) in Haryana Registration and Regulation of Societies Act, 2012

(1)Where any member claims to have been admitted as a member but not included in the register of members or any member is aggrieved with his removal from the membership of the Society, such person may submit a petition to the District Registrar alongwith prescribed fee.