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Bombay High Court

Citi Space And Ors vs State Of Mah. And Ors. And Borivali Eksar ... on 11 March, 2024

                                                                     Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1152 OF 2002

 Ngo Alliance For Governance And             ....PETITIONER
 Renewal(nagar))
            V/S
 State Of Maharashtra And Ors.             ....RESPONDENT

WITH NOTICE OF MOTION (WRIT PETITION) NO. 66 OF 2019 In WRIT PETITION 1152 OF 2002 Cityspace And 2 Ors ....PETITIONER V/S State Of Maharashtra And 2 Ors And Chandhok ....RESPONDENT Developers (applicant) WITH INTERIM APPLICATION NO. 1771 OF 2022 In WRIT PETITION 1152 OF 2002 Naredco West Foundation ....PETITIONER V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28459 OF 2021 In WRIT PETITION 1152 OF 2002 Page 1/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: Pandurang D. Chalke And Anr ....PETITIONER V/S Citispace And Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 30716 OF 2021 In WRIT PETITION 1152 OF 2002 Slum Redevelopers Association And 3 ....PETITIONER Ors(applicants) V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28343 OF 2021 In WRIT PETITION 1152 OF 2002 Cosmic Developers (applicant/intervener) ....PETITIONER V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 19651 OF 2022 In WRIT PETITION 1152 OF 2002 Mundara Developers ....PETITIONER V/S Ngo Alliance For Governance And Renewal And ....RESPONDENT 5 Other WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 290 OF 2014 Page 2/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: In WRIT PETITION 1152 OF 2002 Citispace And 2 Ors. ....PETITIONER V/S State Of Maharashtra And 2 Ors.and A-1, ....RESPONDENT Welfare Society(regd.) And 2 Ors (applicants/org.intervener WITH NOTICE OF MOTION (WRIT PETITION) NO. 66 OF 2019 In WRIT PETITION 1152 OF 2002 Cityspace And 2 Ors ....PETITIONER V/S State Of Maharashtra And 2 Ors And Chandhok ....RESPONDENT Developers (applicant) WITH INTERIM APPLICATION NO. 1771 OF 2022 In WRIT PETITION 1152 OF 2002 Naredco West Foundation ....PETITIONER V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28459 OF 2021 In WRIT PETITION 1152 OF 2002 Pandurang D. Chalke And Anr ....PETITIONER V/S Page 3/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: Citispace And Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 30716 OF 2021 In WRIT PETITION 1152 OF 2002 Slum Redevelopers Association And 3 ....PETITIONER Ors(applicants) V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28343 OF 2021 In WRIT PETITION 1152 OF 2002 Cosmic Developers (applicant/intervener) ....PETITIONER V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 19651 OF 2022 In WRIT PETITION 1152 OF 2002 Mundara Developers ....PETITIONER V/S Ngo Alliance For Governance And Renewal And ....RESPONDENT 5 Other WITH INTERIM APPLICATION LODGING NO. 6465 OF 2022 In WRIT PETITION 1152 OF 2002 Page 4/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: Shivaji Shrirang Taware ....PETITIONER V/S City Space And 5 Others ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 7 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S Nityanand Co-op.hsg. Soc. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 8 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S Lokmanya Tilak Co-op.hsg. Socy. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 30 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S Friends Of Society ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 253 OF 2003 In WRIT PETITION 1152 OF 2002 Page 5/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: Citispace And Ors. ....PETITIONER V/S State Of Mah. And Ors. And Vasuki Nagraj ....RESPONDENT Co.op. Hsg. Soc.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 254 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Mah. And Ors. And Milan Subway ....RESPONDENT Co-op. Hsg. Soc.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 261 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Basera ....RESPONDENT Co-op. Hsg. Soc.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 326 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Mah. And Ors. And S. K. S. Enterprises ....RESPONDENT WITH Page 6/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: CHAMBER SUMMONS IN WRIT PETITION. NO. 328 OF 2003 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Maharashtra And Ors. Bhagwan Shriram....RESPONDENT Co-op. Hsg. Soc.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 337 OF 2003 In WRIT PETITION 1152 OF 2002 Citiy Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Shivneri ....RESPONDENT Co-op. Hsg. Soc.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 338 OF 2003 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Mah. And Ors. And Borivali Eksar ....RESPONDENT Dongri Samata Co-op. Hsg. Soc.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 5 OF 2005 In WRIT PETITION 1152 OF 2002 Citi Space An Association Of Persons And Ors.....PETITIONER Page 7/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: V/S State Of Maharashtra And Ors. And Dharmendra ....RESPONDENT V. Kanade WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 29 OF 2005 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 30 OF 2005 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Pranchashil ....RESPONDENT Rahivashi Seva Sangh WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 31 OF 2005 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Mah. And Ors. And Shree Kartik ....RESPONDENT Swamy Seva Mandal WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 20 OF 2006 Page 8/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: In WRIT PETITION 1152 OF 2002 Citi Space And Ors ....PETITIONER V/S State Of Maharashtra And Ors Nuttan Nagar ....RESPONDENT Co-op Hsg. Soc.ltd WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 130 OF 2006 In WRIT PETITION 1152 OF 2002 City Space And 2 Ors. ....PETITIONER V/S State Of Maharashtra And 2 Ors. And Sant ....RESPONDENT Gyaneshwar S.r.a. Co-op Housing Society (prop.)-(applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 195 OF 2006 In WRIT PETITION 1152 OF 2002 M/s. Citispace And 2 Ors. ....PETITIONER V/S The State Of Maharashtra And 2 Ors. And ....RESPONDENT Vishnu D. Kalgude WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 82 OF 2008 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER Page 9/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: V/S State Of Maharashtra And Ors. And Alex ....RESPONDENT Fernandes WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 107 OF 2008 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Os. And Bhagwan R. ....RESPONDENT Banerji And Ors.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 60 OF 2009 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Devraj ....RESPONDENT Ratanchand Pagaria And Anr.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 31 OF 2010 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Ajitnagar....RESPONDENT Co-op. Hsg. Soc.(proposed) WITH Page 10/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: CHAMBER SUMMONS IN WRIT PETITION. NO. 227 OF 2010 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 143 OF 2011 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 579 OF 2010 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 237 OF 2011 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT Page 11/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: WITH NOTICE OF MOTION (WRIT PETITION) NO. 3 OF 2012 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Hubtown....RESPONDENT Limited - Applicant WITH NOTICE OF MOTION (WRIT PETITION) NO. 297 OF 2012 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 5 OF 2013 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Shivneri ....RESPONDENT Navgruh Nirman Vitbhatti Sra.co-op.soc. And Anr WITH NOTICE OF MOTION (WRIT PETITION) NO. 54 OF 2014 In WRIT PETITION 1152 OF 2002 Page 12/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And M/s. ....RESPONDENT Nimesh Global Syndicate And Ors.

WITH NOTICE OF MOTION (WRIT PETITION) NO. 34 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Vaishali Sra ....RESPONDENT Co-op. Hsg, Soc. Ltd (pro) And Anr. (applicant) WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 56 OF 2014 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Mr. Shiva....RESPONDENT P. Arakari WITH NOTICE OF MOTION (WRIT PETITION) NO. 194 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And 2 Ors. ....PETITIONER V/S State Of Maharashtra And M/s. Lotus Logistics ....RESPONDENT And Developers (applicant) 2 Ors.

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WITH NOTICE OF MOTION (WRIT PETITION) NO. 218 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors And M/s. ....RESPONDENT Maharashtra Housing And Area Dev.board ( Applicant WITH NOTICE OF MOTION (WRIT PETITION) NO. 219 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors And ....RESPONDENT M/s.rushabh Real Estate Development P. Ltd.

WITH NOTICE OF MOTION (WRIT PETITION) NO. 170 OF 2013 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors.and Slum ....RESPONDENT Rehabilitation Authority (applicant) WITH INTERIM APPLICATION LODGING NO. 2716 OF 2020 In WRIT PETITION 1152 OF 2002 Page 14/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: New Look Constructions Private Limited ....PETITIONER V/S Citi Space And 5 Ors ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 192 OF 2017 In WRIT PETITION 1152 OF 2002 Citi Space And 2 Ors. ....PETITIONER V/S State Of Maharashtra And 2 Ors. And Savitribai ....RESPONDENT Phule Nagar Sta Co-op. Hsg.soc.ltd.(prop) And Anr.

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 88 OF 2014 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Amity ....RESPONDENT Constructions And Anr. (applicant) WITH INTERIM APPLICATION NO. 3043 OF 2022 In WRIT PETITION 1152 OF 2002 Ngo Alliance For Governance And ....PETITIONER Renewal(nagar)) And 2 Ors.

V/S State Of Maharashtra And Ors. ....RESPONDENT Page 15/16 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 10:51:04 ::: Mr. Shiraj Rustomjee, Senior Advocate with Mr. Gulnar Mistry, Mr. Akash Rebello, Mr. Prateek pai, Mr. Ganesh Ambekar i/b. MDP and Partners for the petitioner in WP/1152/2002. Mr. Anosh Sequira a/w Mr. Prakash Nichani, i/b Tejswita Pramod Nalwade in Applicant in IAL/19651/2022. Mr. Ranjeev Carvalho I/b. ABHLLP for the Applicant in IA 28459/2021.

Mr. Hrushi Nargekar with Mr. S Shukla and Mr. Rohaan Pajnigar a/w Mr. Mustafa Nolwala i/b. DSK Legal for the applicant in IAL/30716/2021. Mr. B.L.Mangole a/w Mr. Anand Oka Intervenor in CS/88/2014.

Mr. A.Y.Sakhare Sr.Adv. With Mr. Abhay Patki, Addl.GP a/w Ms. Nazia Shaikh AGP for State. Mr. Girish Utangale, i/b M/s. Utangale & Co. for respondent no. 2 (SRA).

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 11th March, 2024 P.C. :

S. O. to 08/04/2024 .
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