Allahabad High Court
Jagan Nath vs Tirbeni Sahai And Ors. on 6 March, 1908
Equivalent citations: (1909)ILR 31ALL41
JUDGMENT John Stanley, Kt., C.J. and William Burkitt, J.
1. We agree in the view taken by the learned Judge of this Court from whom this appeal has been preferred, and dismiss the appeal with costs.