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Allahabad High Court

Jagan Nath vs Tirbeni Sahai And Ors. on 6 March, 1908

Equivalent citations: (1909)ILR 31ALL41

JUDGMENT
 

John Stanley, Kt., C.J. and William Burkitt, J.
 

1. We agree in the view taken by the learned Judge of this Court from whom this appeal has been preferred, and dismiss the appeal with costs.