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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(b) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(b)Constitution of Committee of Ed.CET-AC. - The Association of Colleges with eminent members and academicians concerned to Education shall constitute the Committee of Ed.CET-AC. A member of this committee shall be appointed as Convenor of the Committee of Ed.CET-AC to discharge functions as assigned by the Committee of Ed.CET-AC.