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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(x) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(x)brings or attempts to bring any animal which he knows to be infective in contravention of the provisions of section 21, or