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[Cites 0, Cited by 0] [Section 5A(5)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(5)(i) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969

(i)to gather information and particulars regarding the land situated in the taluk with the name and address of land owner, intermediary and the tenant cultivating such land;