Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(f) in The Sick Industrial Companies (Special Provisions) Act, 1985

(f)[ the sick industrial company and, in case of amalgamation, the other company,] [Inserted by Act 12 of 1994, Section 17 (w.e.f. 1.2.1994). ]