Kerala High Court
Prajitha Girijan vs Kerala Veterinary And Animal Science ... on 12 February, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:11369
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 12TH DAY OF FEBRUARY 2025 / 23RD MAGHA, 1946
WP(C) NO. 46678 OF 2024
PETITIONERS:
1 PRAJITHA GIRIJAN,
AGED 38 YEARS,
D/O GIRIJAN, VANNERI HOUSE,
KATTILAPOOVAM PO, THRISSUR,
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680028.
2 SUNOD KUMAR VV,
AGED 43 YEARS,
S/O VENUGOPALAN VC VANIYAN HOUSE,
MANNUTHY P.O THOTTAPADI
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680651
3 BINITHA VG,
AGED 41 YEARS,
D/O GOPALAKRISHNAN VYSYAPATT HOUSE,
MADAKKATHARA PO,
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680651
4 SANTHOSH TU,
AGED 46 YEARS,
S/O UNNICHECKAN THAIVALAPPIL HOUSE,
MANNUTHY PO THRISSUR
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680651
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5 KRISHNADAS K.,
AGED 48 YEARS,
S/O BALAKRISHNAN, KIZHAKKIVEETTIL HOUSE
POOVANCHIRA P.O THRISSUR
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680652
6 SHANAVAS M.,
AGED 47 YEARS,
S/O MUHAMMED S NETTATH KALAM HOUSE,
KRISHNAPURAM OLLUKKARA, P O, THRISSUR
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680655
7 SEJO JOSE,
AGED 43 YEARS,
S/O M.M JOSE, MANGALATH HOUSE, PARAVATTANI,
PALLIANGADI, EAST FORT, THRISSUR
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680005
8 SARATH MS,
AGED 44 YEARS,
S/O SANKARAN NAIR M MADATHIL HOUSE,
MADAKKATHARA PO,
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680651
9 HASEENA KS,
AGED 32 YEARS,
D/O SAYED, KUZHIPPULLY HOUSE, MANNUTHY P O
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680651
10 PRAKASH D.,
AGED 40 YEARS,
S/O DIVAKARAN KUNNAMTHADATHIL HOUSE,
ORAPPANPARA, KANNARA P O, THRISSUR,
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(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680652
11 JANCY PP,
AGED 45 YEARS,
D/O PAULOSE, PARAKKAL HOUSE,
PATTIKKAD PO, CHATTANKULAM,
(WORKING AS PERMANENT LABOURER,
GOAT AND SHEEP FARM KVASU, MANNUTHY),
PIN - 680652
12 REETHA B.,
AGED 48 YEARS,
W/O SURENDRAKUMAR V,
VELLANIKKATTIL HOUSE,
QUARTERS NO. C1 VETERINARY COLLEGE CAMPUS,
MANNUTHY, (WORKING AS PERMANENT LABOURER,
GOAT AND SHEEP FARM KVASU, MANNUTHY),
PIN - 680651
13 PRIYA PM,
AGED 44 YEARS,
W/O SUDHAN P.A, POOVASSERY HOUSE,
ENAMAVU P O, THRISSUR (WORKING AS PERMANENT
LABOURER, GOAT AND SHEEP FARM KVASU,
MANNUTHY), PIN - 680510
14 REMA PS,
AGED 51 YEARS,
D/O LATE P V SREEDHARAN,
POOVANPARAMBIL HOUSE, KIZHAKKUMPATTUKARA PO,
EAST FORT, THRISSUR
(WORKING AS PERMANENT LABOURER,
KVASU UPDF MANNUTHY), PIN - 680005
15 SASIKALA CS,
AGED 42 YEARS,
D/O SASEENDRAN CK,
PATHIYARATH HOUSE PO, MULAYAM,
VALAKKAVU, THRISSUR (WORKING AS PERMANENT
LABOURER , KVASU UPDF MANNUTHY,
PIN - 680751
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16 PRINCY CK,
AGED 44 YEARS,
W/O LINTO K J KATTOOKKARAN HOUSE,
MADAKKATHRA PO,VELLANIKKARA WEST,
THRISSUR (WORKING AS PERMANENT LABOURER,
KVASU CPPR MANNUTHY, PIN - 680651
17 SAJITHA K.,
AGED 45 YEARS,
W/O GOPALAKRISHNAN KANDATH HOUSE,
SREELAKSHMY NAGAR, MANNUTHY P O,
THRISSUR, (WORKING AS PERMANENT LABOURER,
KVASU CASAGB MANNUTHY), PIN - 680651
18 SIJOY CG,
AGED 41 YEARS,
S/O GOPI C V, CHEMMANCHERY HOUSE,
SUBHASH NAGAR, MANNUTHY P O,
(WORKING AS PERMANENT LABOURER CASAGB
MNANUTHY, PIN - 680651
19 HEMAMALINI KN,
AGED 48 YEARS,
W/O GOPINATHAN R, RAYIRATH HOUSE,
FRIENDSHIP ROAD, NADATHARA P O,THRISSUR
(WORKING AS PERMANENT LABOURER, KVASU UVH,
KOKKALAI), PIN - 680751
20 AJITHKUMAR KC,
AGED 43 YEARS,
S/O CHANDRASEKHARAN PG,
KUNDUKULANGARA P.O PALAKKAD
(WORKING AS PERMANENT LABOURER , KVASU,
LRS THIRUVIZHAMKUNNU), PIN - 678601
21 SIRAJ P.,
AGED 33 YEARS,
S/O SIDDHIQUE P, PILASSERY HOUSE,
THIRUVIZAMKUNU P O, KOTTOPADAM
(WORKING AS PERMANENT LABOURER, KVASU LRS
THIRUVIZHAMKUNNU), PIN - 678601
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BY ADV.
SRI.G.KRISHNAKUMAR
RESPONDENTS:
1 KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY OF POOKOD,
LAKKADI P.O., WAYANAD,
REPRESENTED BY ITS REGISTRAR,
PIN - 673576
2 REGISTRAR,
KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY OF POOKOD, LAKKADI P.O.,
WAYANAD, PIN - 673576
3 ASSISTANT REGISTRAR,
KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY OF POOKOD,
LAKKADI P.O., WAYANAD,
PIN - 673576
BY ADV.
SRI.MANU GOVIND, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 12.02.2025, ALONG WITH WP(C).4824/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 12TH DAY OF FEBRUARY 2025 / 23RD MAGHA, 1946
WP(C) NO. 46758 OF 2024
PETITIONERS:
1 ARUN RAJAPPAN,
AGED 44 YEARS,
S/O V.N RAJAPPAN VALIYAPARAMBIL HOUSE,
KONNAKUZHI P.O., CHALAKKUDY,
THRISSUR (WORKING AS PERMANENT LABOURER
IN KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY, CATTLE BREEDING FARM,
THUMBOORMUZHI), PIN - 680028
2 ASHA C.S.,
AGED 39 YEARS,
W/O ARUN RAJAPPAN VALIYAPARAMBIL HOUSE,
KONNAKUZHI P.O., CHALAKUDY, THRISSUR
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
CATTLE BREEDING FARM, THUMBOORMUZHI ),
PIN - 680028
3 RAJESH P.R.,
AGED 37 YEARS,
PARADATHAN HOUSE, KONNAKUZHI P.O.,
CHALAKKUDY , THRISSUR
(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY), PIN - 680651
4 NISHA C.G,
AGED 47 YEARS,
W/O. VIJAYAN M.R, MELESU PARAMBIL HOUSE,
KONNAKUZHI P.O. CHALAKKUDY, THRISSUR
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(WORKING AS PERMANENT LABOURER IN KERALA
VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
ULF AND FRDS. MANNUTHY
(WORKING AS PERMANENT LABOURER,
KVASU LRS THIRUVIZHAMKUNNU),
PIN - 680651.
BY ADV.
SRI.G.KRISHNAKUMAR
RESPONDENTS:
1 KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY OF POOKOD,
LAKKADI P.O., WAYANAD,
REPRESENTED BY ITS REGISTRAR,
PIN - 673576
2 REGISTRAR,
KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY OF POOKOD,
LAKKADI P.O.,
WAYANAD, PIN - 673576
3 ASSISTANT REGISTRAR,
KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERISTY OF POOKOD,
LAKKADI P.O.,
WAYANAD, PIN - 673576
*ADDL.4 DHAS K.,
AGED 41 YEARS,
S/O KURIS, PUTHUPPARAMPIL,
KOLAHALAMEDU, ELAPPARA,
IDUKI-685501.
*ADDL.5 UMESH R.,
AGED 38 YEARS,
S/O RAJAN, 2ND UNIT,
SUKUNDAGIRI, VYTHIRI,
WAYANAD-673576.
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*ADDL.6 JOSMI JOSE,
AGED 39 YEARS,
W/O SUDEESH, ARAYA NIVAS, 2ND UNIT,
SUKUNDAGIRI, VYTHIRI,
WAYANAD-673576.
*(ADDITIONAL RESPONDENTS 4 TO 6 ARE IMPLEADED AS
PER ORDER DATED 12.02.2025 IN I.A.NO.3 OF 2025
IN WP(C) No.46758 OF 2024)
BY ADVS.
SRI.P. THOMAS GEEVERGHESE
SRI.TONY THOMAS (INCHIPARAMBIL)
SMT.AMRUTHA K.P.
SRI.SAGAR ROSHAN
SRI.RUBAN JOE TONIYO
SRI.MANU GOVIND, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 12.02.2025, ALONG WITH WP(C).4824/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:11369
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 12TH DAY OF FEBRUARY 2025 / 23RD MAGHA, 1946
WP(C) NO. 4824 OF 2025
PETITIONER:
PRAVEETHA E.M., *(CORRECTED)
AGED 39 YEARS,
W/O. SUNIL,
KALIYELA HOUSE,
THANLAKAM,
VYTHIRI,
WAYANAD,
(WORKING AS PERMANENT LABOURER,
ILFS UNIT KVASU POOKOD, WAYANAD),
PIN - 673576
*(THE NAME OF THE PETITIONER IS CORRECTED AS
"PRAVEETHA P.M." AS PER ORDER DATED 12.02.2025 IN
WP(C)No.4824 OF 2025).
BY ADV.
SRI.G.KRISHNAKUMAR
RESPONDENTS:
1 KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY OF POOKOD,
LAKKADI P.O.,
WAYANAD,
REPRESENTED BY ITS REGISTRAR,
PIN - 673576
2 REGISTRAR,
KERALA VETERINARY AND ANIMAL SCIENCE
UNIVERSITY OF POOKOD,
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LAKKADI P.O.,
WAYANAD,
PIN - 673576.
3 ASSISTANT REGISTRAR,
KERALA VETERINARY AND ANIMAL
SCIENCE UNIVERISTY OF POOKOD,
LAKKADI P.O., WAYANAD,
PIN - 673576
BY ADV.
SRI.MANU GOVIND, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 12.02.2025, ALONG WITH WP(C).5264/2025, 46678/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 12TH DAY OF FEBRUARY 2025 / 23RD MAGHA, 1946
WP(C) NO. 5264 OF 2025
PETITIONERS:
1 UMESH R.,
AGED 38 YEARS,
S/O RAJAN, 2ND UNIT,
SUKUNDAGIRI,
VYTHIRI,
WAYANAD,
PIN - 673576
2 JOSMI JOSE,
AGED 39 YEARS,
W/O SUDEESH, ARAYA NIVAS,
2ND UNIT, SUKUNDAGIRI,
VYTHIRI, WAYANAD,
PIN - 673576
BY ADVS.
P.THOMAS GEEVERGHESE
TONY THOMAS (INCHIPARAMBIL)
AMRUTHA K.P.
SAGAR ROSHAN
RUBAN JOE TONIYO
RESPONDENTS:
1 KERALA VETERINARY AND ANIMAL
SCIENCES UNIVERSITY,
LAKKIDI PO, WAYANAD,
REPRESENTED BY ITS REGISTRAR,
PIN - 673576
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2 REGISTRAR,
KERALA VETERINARY AND ANIMAL
SCIENCES UNIVERSITY,
LAKKIDI P.O.,
WAYANAD, PIN - 673576
3 VICE CHANCELLOR,
KERALA VETERINARY AND ANIMAL
SCIENCES UNIVERSITY,
LAKKIDI P.O., WAYANAD,
REPRESENTED BY ITS REGISTRAR,
PIN - 673576
BY ADV.
SRI.MANU GOVIND, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 12.02.2025, ALONG WITH WP(C).4824/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:11369
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JUDGMENT
Dated this the 12th day of February, 2025 [W.P.(C) Nos. 46678 and 46758 of 2024, 4824 and 5264 of 2025] The petitioners in W.P.(C) Nos.46678 and 46758 of 2024 and 4824 of 2025 are permanent labourers working under the University. They submitted application to join the Course Diploma in Livestock Farm Management. The grievance of the petitioners is that they are not being admitted to the Course on the ground that they had acquired higher qualification during their service period without obtaining prior approval of the University authorities.
2. Ext.P3 communication of the Registrar of the University would indicate that the Registrar has instructed that for those who want to pursue higher education during their 2025:KER:11369 W.P.(C) No.46678/2024 & connected cases : 14 : service, prior permission of the University shall be obtained for submitting application on the prescribed format, so that the day to day functioning of the University is not adversely affected. The petitioners would submit that they had joined and obtained the qualification prior to 10.03.2021 on which date Ext.P3 communication was sent.
3. Standing Counsel would submit that this is a factual matter which has to be looked into by the competent authorities.
4. Taking into consideration the facts of the case, I am of the view that the issue whether the petitioners are eligible for admission to the Diploma in Livestock Farm Management Course as they claimed to have obtained higher qualification prior to Ext.P3 communication dated 10.03.2021, is a matter to be looked into by the respondents. I am of the view that if there was no embargo on University employees undergoing higher education without prior permission, prior to 2025:KER:11369 W.P.(C) No.46678/2024 & connected cases : 15 : Ext.P3, indeed the petitioners cannot be denied the benefit of admission to the Diploma in Livestock Farm Management Course.
5. In the facts of the case, these writ petitions are disposed of directing the 2nd respondent to consider the eligibility of the petitioners for admission to the Diploma in Livestock Farm Management Course taking note of the fact that the petitioners claim to have acquired qualifications prior to issuance of Ext.P3. The petitioners shall produce all relevant documents in this regard before the Registrar within a period of five days. The Registrar shall take appropriate decision at the earliest and at any rate before finalising the admission to the Course.
6. In W.P.(C) No.5264 of 2025, the petitioners are candidates, who have appeared in the Entrance Examination for enrolling in the Diploma in Livestock Management Course. The petitioners have sufficiently higher 2025:KER:11369 W.P.(C) No.46678/2024 & connected cases : 16 : rank in order to get admission, contend the petitioners. However, if a decision is taken to admit other candidates, who are the petitioners in W.P.(C) No.46678 of 2024 and connected two cases, the petitioners' right to admission may be affected.
In the circumstances, it is directed that the petitioners in W.P.(C) No.5264 of 2025 shall also be heard in the matter while taking a decision pursuant to this judgment.
Sd/-
N. NAGARESH JUDGE SR 2025:KER:11369 W.P.(C) No.46678/2024 & connected cases : 17 : APPENDIX OF WP(C) 46678/2024 PETITIONERS' EXHIBITS:
Exhibit P-1 TRUE COPY OF THE NOTIFICATION DATED 02.10.2024 OF THE 1ST RESPONDENT UNIVERSITY FOR ENTRANCE EXAMINATION FOR ADMISSION TO THE COURSE ‘ DIPLOMA IN LIVE STOCK MANAGEMENT' Exhibit P-2 TRUE COPY OF THE CIRCULAR NO.KVASUGA/A3/4184/2024 (9) DATED 20.12.2024 BY THE 2ND RESPONDENT Exhibit P-3 TRUE COPY OF THE COMMUNICATION NO KAVASU/GA/LO/12991/202 DTD 10.3.2021 OF THE 3RD RESPONDENT ASSISTANT REGISTRAR Exhibit P-4 TRUE COPY OF THE REPRESENTATION DTD 27.12.2024 SUBMITTED BY THE PETITIONERS TO THE 2ND RESPONDENT Exhibit P-5 TRUE COPY OF THE JUDGMENT DATED 24.07.23 IN WA ( MD) NO.11124/23 OF THE HON'BLE MADRAS HIGH COURT Exhibit P-6 TRUE COPY OF THE JUDGMENT ( DOWNLOADED AND TAKEN PRINT OUT FROM WWW.INDIAN KANOON.ORG) OF THE HON'BLE MADRAS HIGH COURT DATED 01.4.2024 IN WP (MD) NO.7476/2024 Exhibit P6 TRUE COPY OF THE CIRCULAR DATED 08.01.2025 OF THE 1ST RESPONDENT UNIVERSITY Exhibit P7 TRUE COPY OF THE MAIN LIST ISSUED BY THE 1ST RESPONDENT UNIVERSITY.
2025:KER:11369 W.P.(C) No.46678/2024 & connected cases : 18 : APPENDIX OF WP(C) 46758/2024 PETITIONER'S EXHIBITS:
Exhibit P-1 TRUE COPY OF THE NOTIFICATION DATED 02.10.2024 OF THE 1ST RESPONDENT UNIVERSITY FOR ENTRANCE EXAMINATION FOR ADMISSION TO THE COURSE ‘ DIPLOMA IN LIVE STOCK MANAGEMENT' Exhibit P-2 TRUE COPY OF THE CIRCULAR NO.KVASUGA/A3/4184/2024 (9) DATED 20.12.2024 Exhibit P-3 TRUE COPY OF THE COMMUNICATION NO KAVASU/GA/LO/12991/202 DTD 10.3.2021 OF THE 3RD RESPONDENT ASSISTANT REGISTRAR Exhibit P-4 TRUE COPY OF THE JUDGMENT DATED 24.07.23 IN WA ( MD) NO.1124/23 OF THE HON'BLE MADRAS HIGH COURT Exhibit P-5 TRUE COPY OF THE JUDGMENT ( DOWNLOADED AND TAKEN PRINT OUT FROM WWW.INDIAN KANOON.ORG) OF THE HON'BLE MADRAS HIGH COURT DATED 01.4.2024 IN WP (MD) NO.8286/2024 Exhibit P6 TRUE COPY OF THE CIRCULAR NO.
KVASU/GA/A3/4184/2024 (12) DATED 08.01.2025 OF THE 1ST RESPONDENT UNIVERSITY Exhibit P7 TRUE COPY OF THE MAIN LIST DATED 28.01.2025 ISSUED BY THE 1ST RESPONDENT.
2025:KER:11369 W.P.(C) No.46678/2024 & connected cases : 19 : APPENDIX OF WP(C) 4824/2025 PETITIONER'S EXHIBITS:
Exhibit P-1 TRUE COPY OF THE NOTIFICATION DATED 02.10.2024 OF THE 1ST RESPONDENT UNIVERSITY FOR ENTRANCE EXAMINATION FOR ADMISSION TO THE COURSE ‘ DIPLOMA IN LIVE STOCK MANAGEMENT' Exhibit P-2 TRUE COPY OF THE CIRCULAR NO.KVASUGA/A3/4184/2024 (9) DATED 20.12.2024 Exhibit P-3 TRUE COPY OF THE COMMUNICATION NO KAVASU/GA/LO/12991/202 DTD 10.3.2021 OF THE 3RD RESPONDENT ASSISTANT REGISTRAR Exhibit P-4 TRUE COPY OF THE CIRCULAR DATED 08.01.2025 OF THE 1ST RESPONDENT UNIVERSITY Exhibit P-5 TRUE COPY OF THE MAIN LIST ISSUED BY THE 1ST RESPONDENT DATED 28.01.2025 Exhibit P-6 TRUE COPY OF THE JUDGMENT DATED 24.07.23 IN WA ( MD) NO.1124/23 OF THE HON'BLE MADRAS HIGH COURT Exhibit P-7 TRUE COPY OF THE JUDGMENT ( DOWNLOADED AND TAKEN PRINT OUT FROM WWW.INDIAN KANOON.ORG) OF THE HON'BLE MADRAS HIGH COURT DATED 01.4.2024 IN WP (MD) NO.8286/2024.
2025:KER:11369 W.P.(C) No.46678/2024 & connected cases : 20 : APPENDIX OF WP(C) 5264/2025 PETITIONERS' EXHIBITS:
Exhibit P1 THE TRUE COPY OF THE NOTIFICATION NO.KVASU/GA/A3/4184/2024(3) DATED 2.10.2024 ISSUED BY THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE CIRCULAR ISSUED BY THE REGISTRAR ON 20/12/2024 CLASSIFYING THE ELIGIBLE AND INELIGIBLE CANDIDATES Exhibit P3 TRUE COPY OF INTERIM ORDER DATED 31/12/2024 IN WP(C) 46758/2024 Exhibit P4 THE TRUE COPY OF CIRCULAR NO.
KVASU/GA/A3/4184/2024(12) DATED 8/1/2025 ISSUED BY THE 1ST RESPONDENT Exhibit P5 THE TRUE COPY OF THE CIRCULAR OF THE ENTRANCE EXAMINATION PUBLISHED ON 28/1/2025.