Supreme Court - Daily Orders
The Assistant Commissioner Of Income ... vs The Karnataka Bank Ltd on 10 August, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
(REVISED)
ITEM NO.62 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4951/2015
ASS. CIT Appellant(s)
VERSUS
KARNATAKA BANK LTD Respondent(s)
WITH
S.L.P.(C)...CC No. 13449/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 10/08/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s)
Mr. Tushar Mehta, ASG.
Mr. Haripriya Padmanabhan, Adv.
Ms. Rekha Pandey, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 4951/2015
Fresh notice be issued in the appeal returnable in six weeks.
S.L.P.(C)...CC No. 13449/2015 Delay condoned.
Issue notice returnable in six weeks.
At the next date of hearing, list the instant two Signature Not Verified matters along with Civil Appeal No. 7210 of 2012 for final Digitally signed by Gulshan Kumar Arora Date: 2015.09.24 10:53:12 IST Reason: disposal. (Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER ITEM NO.62 COURT NO.13 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 4951/2015 ASS. CIT Appellant(s) VERSUS KARNATAKA BANK LTD Respondent(s) WITH S.L.P.(C)...CC No. 13449/2015 (With appln.(s) for c/delay in filing SLP and Office Report) Date : 10/08/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Mr. Tushar Mehta, ASG.
Mr. Haripriya Padmanabhan, Adv. Ms. Rekha Pandey, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R C.A. No. 4951/2015 Fresh notice be issued in the appeal returnable in six weeks.
S.L.P.(C)...CC No. 13449/2015 Delay condoned.
Issue notice returnable in six weeks.
At the next date of hearing, list the instant two matters along with Civil Appeal No. 7210 of 2002 for final disposal.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER