Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 69 in The Rights of Persons with Disabilities Act, 2016 69. Vacation of seats. - If a Member of the State Advisory Board becomes subject to any of the disqualifications specified in section 68 his seat shall become vacant.
