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[Cites 0, Cited by 0] [Section 243(1)] [Section 243] [Entire Act]

State of Haryana - Subsection

Section 243(1)(a) in Haryana Municipal Corporation Act, 1994

(a)open, break up, displace, take up or make any alteration in, or cause any injury to the soil or pavement or any wall, fence, post, chain or other material or thing forming Part of any street; or