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Delhi High Court - Orders

Dr Lal Path Labs Ltd vs Manish Chaurasia on 31 May, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~14
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CONT.CAS(C) 950/2018
                                                      DR LAL PATH LABS LTD                                                         ..... Petitioner
                                                                    Through:                                     Appearance not given.

                                                                                         versus

                                                      MANISH CHAURASIA                                                           ..... Respondent
                                                                  Through:                                       Mr. Jitesh Vikram Srivastava, Sr.
                                                                                                                 Panel Counsel

                                          CORAM:
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                            ORDER

% 31.05.2023 At Joint request, list on 21.07.2023.

BY ORDER COURT MASTER MAY 31, 2023/rhc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 07:51:34