Delhi High Court - Orders
Dr Lal Path Labs Ltd vs Manish Chaurasia on 31 May, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 950/2018
DR LAL PATH LABS LTD ..... Petitioner
Through: Appearance not given.
versus
MANISH CHAURASIA ..... Respondent
Through: Mr. Jitesh Vikram Srivastava, Sr.
Panel Counsel
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 31.05.2023 At Joint request, list on 21.07.2023.
BY ORDER COURT MASTER MAY 31, 2023/rhc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 07:51:34