Section 4(1)(g) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(g) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(g)to hold examinations and confer degree, diploma, certificate and other academic distinctions and to do all such things as are incidental, necessary or conducive to the attainment of all or any of the objects of the University.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Chattisgarh - Subsection

Section 4(1)(g) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003