Himachal Pradesh High Court
State Of H.P. & Others vs . Ram Dutt on 19 June, 2023
Author: Virender Singh
Bench: Virender Singh
State of H.P. & Others Vs. Ram Dutt .
CMP(M) No.673 of 2023 19.06.2023 Present: Mr. H.S. Rawat, Mr. Tejasvi Sharma, Additional Advocates General with Ms. Leena Guleria & Ms. Avni Kochhar Mehta, Deputy Advocates General, for the applicants- appellants.
Let notice be issued to the respondents for 7th August, 2023, on taking steps within a week.
(Virender Singh) Judge June 19, 2023(ps) ::: Downloaded on - 20/06/2023 20:32:20 :::CIS