Bombay High Court
Principal Commissioner Of Income Tax ... vs Man Infraprojects Ltd on 16 April, 2019
Bench: Akil Kureshi, Sarang V. Kotwal
17. os itxa 479-17.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
INCOME TAX APPEAL NO. 479 OF 2017
Pr. Commissioner of Income Tax (Central) 4 .. Appellant
Versus
Man Infraprojects Ltd .. Respondent
...................
None for the Appellant
...................
CORAM : AKIL KURESHI &
SARANG V. KOTWAL, JJ.
DATE : APRIL 16, 2019.
P.C.:
1. None present for the appellant when called out.
Dismissed for default.
[ SARANG V. KOTWAL, J. ] [ AKIL KURESHI, J ] 1 of 1 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 18/04/2019 22:26:12 :::