Delhi High Court - Orders
National Highway Authority Of India ... vs Roadways Solution India Private Ltd on 23 January, 2019
Author: Valmiki J. Mehta
Bench: Valmiki J. Mehta
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 454/2018 and I.A. Nos.14993-94/2018
NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI) ..... Petitioner
Through: Mr. Baldev Shekhar, Advocate with
Mr. Rajkumar Maurya, Advocate (M.
No.9999666769).
versus
ROADWAYS SOLUTION INDIA PRIVATE LTD ..... Respondent
Through: Mr. Sandeep Sharma, Advocate with
Mr. Sarthak Mannan, Advocate and
Ms. Konika Mitra, Advocate (M.
No.9654023616).
CORAM:
HON'BLE MR. JUSTICE VALMIKI J. MEHTA
ORDER
% 23.01.2019
1. Both the parties have filed the written synopsis.
2. List for arguments on 14th February, 2019.
VALMIKI J. MEHTA, J JANUARY 23, 2019 Ne