Punjab-Haryana High Court
M/S Bhushan Oil And Fats Pvt Ltd vs The State Of Haryana And Ors on 10 December, 2015
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal, Ramendra Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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CWP No. 15372 of 2015 (O & M)
Date of decision : 10.12.2015
M/s Bhushan Oil and Fats Pvt. Ltd., Ambala City .........Petitioner
v.
The State of Haryana and others ......Respondents
CORAM : HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MR. JUSTICE RAMENDRA JAIN
Present : Mr. Avneesh Jhingan, Advocate, for the petitioner
Ms. Mamta Singla Talwar, DAG, Haryana
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Ajay Kumar Mittal, J.
For orders, see CWP No. 15369 of 2015 titled as M/s Isha Sales Corporation, Ambala Cantt. v. The State of Haryana and others.
(AJAY KUMAR MITTAL) JUDGE (RAMENDRA JAIN) JUDGE 10.12.2015 Ashwani ASHWANI KUMAR 2015.12.14 10:28 I attest to the accuracy and integrity of this document