Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(b) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976 (b)"Licensing Authority" means the Collector of the district or any other authority empowered by the State Government to grant a licence under Section 13 and 20.
