Jammu & Kashmir High Court
Inhabitants Of Village Balakote Poonch ... vs Ut Of J&K & Ors on 15 July, 2022
Author: Mohan Lal
Bench: Mohan Lal
Sr.No. 64
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 624/2021
Inhabitants of Village Balakote Poonch & Ors. ....Petitioner(s)
Through :- Mr. Mazhar Ali Khan, Advocate vice
Mr. Muzaffar Iqbal Khan, Advocate
V/s
UT of J&K & Ors. ....Respondent(s)
Through :- Mr. Pallvi Sharma, Advocate vice
Mr. Ravinder Gupta, AAG
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
15.07.2022 Learned counsel for the respondents seeks and is granted further six weeks time to response positively.
List on 22.08.2022.
(Mohan Lal) Judge Jammu:
15.07.2022 Vijay