Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Inhabitants Of Village Balakote Poonch ... vs Ut Of J&K & Ors on 15 July, 2022

Author: Mohan Lal

Bench: Mohan Lal

                                                                   Sr.No. 64


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                  WP(C) No. 624/2021


Inhabitants of Village Balakote Poonch & Ors.                  ....Petitioner(s)

                   Through :- Mr. Mazhar Ali Khan, Advocate vice
                              Mr. Muzaffar Iqbal Khan, Advocate

         V/s

UT of J&K & Ors.                                             ....Respondent(s)


                   Through :- Mr. Pallvi Sharma, Advocate vice
                              Mr. Ravinder Gupta, AAG
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                      ORDER

15.07.2022 Learned counsel for the respondents seeks and is granted further six weeks time to response positively.

List on 22.08.2022.

(Mohan Lal) Judge Jammu:

15.07.2022 Vijay