Madhya Pradesh High Court
M/S Airforce Marketing Through Its ... vs Piramal Capital Housing Finance Ltd ... on 17 December, 2025
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-48939-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 48939 of 2025
(M/S AIRFORCE MARKETING THROUGH ITS PARTNERS SHRI LOKESH DATA AND OTHERS Vs PIRAMAL
CAPITAL HOUSING FINANCE LTD ERSTWHILE DEEWAN HOUSING FINANCE AND OTHERS )
Dated : 17-12-2025
Shri Arpit Gupta - Advocate for the petitioners.
Shri Bhuwan Gautam - G.A for the respondent/State.
List the matter on 18/12/2025.
(VIJAY KUMAR SHUKLA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
PK
Signature Not Verified
Signed by: PRAMOD
KUSHWAHA
Signing time: 18-12-2025
10:10:43