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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(a) in Punjab Jail Manual, 1996

(a)see all yards, wards, cells, worksheds, store rooms, kitchens and latrines, noting their state of repair, sanitary condition and efficiency, the extent to which the structural arrangements permit of the separation of the different classes of prisoner as required by the Prisons Act of 1894 and the rules made thereunder, and whether these arrangements are availed of to the fullest extent;